Sanjay Tiwari vs Nilesh Kumar
2025 Latest Caselaw 4116 Chatt

Chattisgarh High Court

Sanjay Tiwari vs Nilesh Kumar on 29 August, 2025

                                                       1




        Digitally
        signed by
        SOURABH
SOURABH PATEL
PATEL   Date:
        2025.09.01
        10:23:25
        +0530
                                                                   2025:CGHC:44073
                                                                                NAFR
                           HIGH COURT OF CHHATTISGARH AT BILASPUR
                                          ACQA No. 337 of 2024

                     1 - Sanjay Tiwari S/o Lat Sudhakar Tiwari, Aged About 38
                     Years, R/o Maa Kanak Medical Stores, Line Road, Camp-2,
                     Bhilai, Tahisl And District Durg C.G.
                                                                           ... Appellant
                                                   versus

                     1 - Nilesh Kumar S/o Late Shri Lallan Sharma, Aged About 24
                     Years, R/n. 155, New Bsp Quarter, In Fornt Of Subhas Chauk
                     Gali Camp -1, Bhilai, Tahsil Adn District Durg Chhattisgarh.
                                                                         ... Respondent

                     For Appellant           : None.
                     For Respondent          : Mr. Aditya Shrivastava, Adv. On

behalf of Mr. B.P. Singh, Adv.

Hon'ble Shri Justice Sanjay Kumar Jaiswal

Judgment on Board 29/08/2025

1. On 08.11.2024, 22.08.2025 and today, even in the second

round, none appeared on behalf of the appellant, it appears

that the appellant is not interested in this case.

2. In the absence of any representation on behalf of the

appellant, this Court is left with no other option but to

dismiss the appeal for want of prosecution.

3. Accordingly, the instant appeal is dismissed for want of

prosecution.

Sd/-

(Sanjay Kumar Jaiswal) Judge Sourabh P.