Balram Patel (Died) Through Lrs vs Ramesh Kumar
2025 Latest Caselaw 4115 Chatt

Chattisgarh High Court

Balram Patel (Died) Through Lrs vs Ramesh Kumar on 29 August, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                   SA No. 398 of 2017

                                   Balram Patel (Died) Through Lrs. versus Ramesh Kumar

                                                       Order Sheet



                      29/08/2025           Mr. H.S. Patel, counsel for the appellants.

                                           Mr. Paras Mani Shrivas, counsel for respondent No.

Mr. Neeraj Sharma, Dy. A.G. for the State/

respondent No. 2.

Arguments heard.

Reserved for judgment.

The parties may submit written synopsis within two

weeks.

Sd/-

(Narendra Kumar Vyas) Judge

Arun

Digitally signed by ARUN ARUN KUMAR KUMAR DEWANGAN DEWANGAN Date:

2025.08.30 11:32:01 +0530