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Bhagwat vs Narmada Bai And Ors
2025 Latest Caselaw 3788 Chatt

Citation : 2025 Latest Caselaw 3788 Chatt
Judgement Date : 28 August, 2025

Chattisgarh High Court

Bhagwat vs Narmada Bai And Ors on 28 August, 2025

                                                 1/1




                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                         SA No. 426 of 2014

                            Bhagwat versus Narmada Bai and Ors
                                            Order Sheet




28/08/2025                      Mr. H.V. Sharma, counsel for the appellant.
                                Mr. Parth Shrivastava, Advocate appears on behalf of Mr.
                        Anand Shukla, counsel for respondent No.1.

Mr. Shashvut Yechuri, Advocate appears on behalf of Mr. Ghanshyam Patel, counsel for respondent No.2.

Mr. Tarkeshwar Nande, Panel Lawyer for the State. Arguments heard.

Reserved for judgment. RAVVA Parties are directed to file their written synopsis within ten SATYANARAYANA RAJU

days.

Sd/-

11:08:37 +0530 (Narendra Kumar Vyas) Judge Raju

 
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