Ram Singh Padda vs State Of Chhattisgarh
2025 Latest Caselaw 3785 Chatt

Citation : 2025 Latest Caselaw 3785 Chatt
Judgement Date : 28 August, 2025

Chattisgarh High Court

Ram Singh Padda vs State Of Chhattisgarh on 28 August, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 858 of 2017 Ram Singh Padda versus State of Chhattisgarh

28/08/2025 Mr. K.K. Singh, learned counsel for the appellants.

Mr. Ashish Shukla, learned Additional A.G. for the

State.

Arguments Heard.

Reserved for Judgment.

                                           Sd/-                           Sd/-
                                    (Rajani Dubey)            (Amitendra Kishore Prasad)
                                             Judge                               Judge




                    U.K. Raju

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