Citation : 2025 Latest Caselaw 3746 Chatt
Judgement Date : 26 August, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
FA No. 28 of 2025
SMT. REKHA SHRIWAS / SONWANI versus RAMCHANDRA KALWANI
Order Sheet
26/08/2025 Mr. Uttam Pandey, Advocate and Mr. Vikas
Kumar Bajpai, Advocate for the Appellant/s.
Mr. Praveen Kumar Tulsyan, Advocate for
Respondent No. 1.
Mr. Sajal Kumar Gupta, Advocate for Respondent No. 2.
Heard on I.A. No. 01/2025, which is an application for stay the effect and operation of the judgment and decree dated 15.01.2025.
The reply and additional reply to I.A. No. 01/2025 have been filed by respondent No. 1 which are duly supported by the affidavits.
Since the appeal has already been admitted for final hearing, therefore, as an interim measure, it is directed that the effect and operation of the judgment and decree dated 15.01.2025 shall remain stayed till the next date of hearing.
Sd/- Sd/-
(Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)
Judge Judge
Sourabh P.
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