Citation : 2025 Latest Caselaw 3718 Chatt
Judgement Date : 25 August, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 833 of 2002
(DELETED) GATPALLI LAXAMAIYA (DIED) versus STATE OF CHHATTISGARH Order sheet
25/08/2025 Mr. Sunil Verma, Advocate for the Appellant/s.
Mr. Kalpesh Ruparel, PL for the State. Arguments heard. Reserved for judgment.
Sd/-
(Narendra Kumar Vyas) Judge
santosh
Digitally signed by SANTOSH SANTOSH KUMAR KUMAR SHARMA SHARMA Date:
2025.08.26 10:29:10 +0530
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