Avinash Verma Alias Rinku vs State Of Chhattisgarh
2025 Latest Caselaw 3411 Chatt

Chattisgarh High Court

Avinash Verma Alias Rinku vs State Of Chhattisgarh on 25 August, 2025

Digitally signed by RAVVA UTTEJ KUMAR RAJU HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 392 of 2018 Avinash Verma Alias Rinku Versus State of Chhattisgarh

25/08/2025 Mr. Arvind Shrivastava, learned counsel for the

appellant.

Mr. Ashish Shukla, learned Additional A.G. for the

State.

Arguments Heard.

Reserved for Judgment.

                                       Sd/-                              Sd/-
                                 (Rajani Dubey)             (Amitendra Kishore Prasad)
                                         Judge                              Judge




               U.K. Raju