State Of Chhattisgarh vs Amit @ Avinash Tiwari
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Chattisgarh High Court

State Of Chhattisgarh vs Amit @ Avinash Tiwari on 25 August, 2025

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                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                          ACQA No. 391 of 2024


                              State Of Chhattisgarh versus Amit @ Avinash Tiwari



                                                Order Sheet




            25/08/2025             Shri HAPS Bhatiya, Panel Lawyer for the appellant / State.
                                   Shri Rajendra Patel, counsel for the respondent.

Arguments heard. Reserved for judgment.

Sd/-

({Sachin Singh Rajput}) JUDGE

Deepti

Digitally signed by DEEPTI DEEPTI HARIKUMAR HARIKUMAR Date:

2025.08.26 12:14:50 +0530