Gulab Datt Dubey vs Chairman Cum Managing Director ...
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Chattisgarh High Court

Gulab Datt Dubey vs Chairman Cum Managing Director ... on 22 August, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                SA No. 139 of 2011

                        GULAB DATT DUBEY versus CHAIRMAN CUM MANAGING DIRECTOR
                                                SECLandORS


                                                    Order Sheet



                      22/08/2025         Mr. Ashok Kumar Shukla, counsel for the appellant.

                                         Mr. H.B. Agrawal, Sr. Advocate with Ms. A. Sandhya

                                   Rao, counsel for respondents No. 1 to 3.

Mr. Tarkeshwar Nande, Panel Lawyer for the State.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge Arun

ARUN KUMAR DEWANGAN