Shobharam Sahu vs Kejau Sahu
2025 Latest Caselaw 2814 Chatt

Chattisgarh High Court

Shobharam Sahu vs Kejau Sahu on 20 August, 2025

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CHANDRAKANT                   HIGH COURT OF CHHATTISGARH AT BILASPUR
DEWANGAN


                                                 ACQA No. 259 of 2017

Digitally signed
by                                    Shobharam Sahu versus Kejau Sahu
CHANDRAKANT
DEWANGAN
Date:
2025.08.21
10:07:28 +0530                                       Order Sheet


                   20/08/2025              Mr. Rohit Sharma appears alongwith Ms. Deepanjali

                                  Tiwari, Counsel for the Appellant.

                                           Mr.   Kishan   Kumar     Yadav,   Counsel   for   the

                                  Respondents No.1 to 6.

Mr. Ruhul Ameen, P.L. for the Respondent No.7/

State.

Arguments heard.

Reserved for judgment.

                                          -Sd/-                              -Sd/-
                                   (Sanjay S. Agrawal)               (Radhakishan Agrawal)
                                         Judge                              Judge

                    Chandrakant