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Mohnish Sinha vs Smt. Jigyasa Sinha
2025 Latest Caselaw 2810 Chatt

Citation : 2025 Latest Caselaw 2810 Chatt
Judgement Date : 20 August, 2025

Chattisgarh High Court

Mohnish Sinha vs Smt. Jigyasa Sinha on 20 August, 2025

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VISHAKHA
BEOHAR
                         HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by VISHAKHA
BEOHAR

                                        FA(MAT) No. 174 of 2025

                           MOHNISH SINHA versus SMT. JIGYASA SINHA

                                               Order Sheet


                   20/08/2025        Ms. Priyanka Rai, Counsel for the appellant.

                                     Ms. Palak Dwivedi, Advocate on behalf of Ms.

                                Aditi Singhvi, Counsel for the respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on

06.10.2025.

List this case on 06.10.2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                     Sd/-                           Sd/-

            (Rajani Dubey)         (Amitendra Kishore Prasad)
                Judge                       Judge



Vishakha
 

 
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