Citation : 2025 Latest Caselaw 2779 Chatt
Judgement Date : 19 August, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 60 of 2007
TIRATH SURYAWANSHI versus STATE OF CHHATTISGARH
CRA/1088/2007
Order Sheet
19/08/2025 Mr. Bennoon, counsel for the appellant(s) in CRA No.60/207.
Ms. Purnima Singh, counsel for appellant(s) in CRA No. 1088/2007.
Mr. Afroj Khan, P.L. for the State. Arguments heard.
Reserved for judgment.
Sd/-
(Rajani Dubey) JUDGE pekde
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!