Prahlad Sahu And Anr vs State Of Chhattisgarh
2025 Latest Caselaw 2778 Chatt

Citation : 2025 Latest Caselaw 2778 Chatt
Judgement Date : 19 August, 2025

Chattisgarh High Court

Prahlad Sahu And Anr vs State Of Chhattisgarh on 19 August, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 330 of 2015 Prahlad Sahu and Anr. Versus State of Chhattisgarh

19/08/2025 Ms. Indira Tripathi, learned counsel for the appellants.

Mr. Afroz Khan, learned P.L. for the State.

Arguments Heard.

Reserved for Judgment.

                                         Sd/-                             Sd/-
                                  (Rajani Dubey)              (Amitendra Kishore Prasad)
                                     Judge                                Judge




                    U.K. Raju

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