Nanakchand Agrawal vs The Income Tax Officer
2025 Latest Caselaw 1675 Chatt

Chattisgarh High Court

Nanakchand Agrawal vs The Income Tax Officer on 12 August, 2025

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                         HIGH COURT OF CHHATTISGARH AT BILASPUR

                                          TAXC No.8 of 2024

                        Nanakchand Agrawal Versus The Income Tax Officer


                                               Order Sheet



                   12/08/2025        Shri S Rajeshwar Rao, counsel for the Appellant.
                                     Shri Ajay Kumrani, Advocate appears on behalf
                                of Shri Amit Chaudhari, counsel for the Respondent.

Shri Nikilesh Begani, who is present in the Court, is appointed as amicus curiae to assist the Court in this matter. He shall submit a written submission within a period of 3 days.

Heard finally.

NEELIMA Reserved for judgment.

                                        Sd/-                           Sd/-
                                (Sanjay K. Agrawal)           (Deepak Kumar Tiwari)
                                       JUDGE                         JUDGE

                     Priya