A Indradev And Ors vs A Parsu And Ors
2025 Latest Caselaw 1666 Chatt

Citation : 2025 Latest Caselaw 1666 Chatt
Judgement Date : 12 August, 2025

Chattisgarh High Court

A Indradev And Ors vs A Parsu And Ors on 12 August, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                  SA No. 296 of 2003

                                       A Indradev and ORS. versus A Parsu and ORS.


                                                     Order Sheet



                      12/08/2025         Mr. Divyanand Patel, counsel for the appellants.

                                         Mr. Rajnish Singh Baghel, counsel for respondents

No. 2 to 4.

Mr. Kalpesh Ruparel, Panel Lawyer for the State.

This second appeal has been filed by the

appellants/defendants under Section 100 of the C.P.C.

against judgment and decree dated 31.03.2003 passed by

Fourth Additional District Judge, Ambikapur, District-

Surguja (C.G.) in Civil Appeal No. 146A/2002 arising out of

the judgment and decree dated 01.04.2000 passed by Third

Civil Judge Class-II, Ambikapur, District- Surguja (C.G.) in

Civil Suit No. 28A/1999.

Call for the records of the trial Courts on or before

Digitally signed by ARUN ARUN KUMAR KUMAR DEWANGAN DEWANGAN Date:

2025.08.13 10:43:09 +0530

24th August, 2025.

Registry is directed to send requisition through email

within two days for calling of the records.

If the record is scanned, the same shall be sent to the

Registry of this Court within three days.

Learned counsel for the appellants would submit that

during pendency of the appeal, respondents No. 3 & 4 have

expired.

Learned counsel for respondents No. 1 to 4 would

submit that he was engaged earlier on behalf of

respondents No. 3 & 4 and prays for time to verify and seek

instruction from legal representatives of respondents No. 3

& 4.

List this case on 26th August, 2025 in the fresh

matter list.

A copy of this order be sent to the concerned trial

Court for compliance.

Arun                                          Sd/-
                                      (Narendra Kumar Vyas)
                                              Judge