Madhusudan Dubey vs State Of Chhattisgarh
2025 Latest Caselaw 1655 Chatt

Chattisgarh High Court

Madhusudan Dubey vs State Of Chhattisgarh on 11 August, 2025

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          Digitally
                              HIGH COURT OF CHHATTISGARH AT BILASPUR
          signed by
          PRAKASH
PRAKASH   KUMAR
KUMAR     Date:
          2025.08.11
          17:11:42
          +0530
                                                     ACQA No. 123 of 2016

                                     Madhusudan Dubey versus State of Chhattisgarh and Anr.

                                                         Order Sheet



                       11/08/2025           Ms. Anshu Ratre, Advocate appears on behalf of Mr.
                                    Maneesh Sharma, Counsel for the Appellant.
                                            Mr. Ruhul Ameen, Panel Lawyer for the State/Respondent

No.1.

Mrs. Sonia Kuldeep, Counsel for Respondent No.2. Heard.

Reserve for judgment.

                                               Sd/-                                 Sd/-
                                      (Sanjay S. Agrawal)                   (Radhakishan Agrawal)
                                             Judge                                Judge




                        Prakash