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Leeladhar Sahu vs Superintendent Engineer
2025 Latest Caselaw 1112 Chatt

Citation : 2025 Latest Caselaw 1112 Chatt
Judgement Date : 5 August, 2025

Chattisgarh High Court

Leeladhar Sahu vs Superintendent Engineer on 5 August, 2025

        Digitally
        signed by
        HARNEET
HARNEET KAUR
KAUR    Date:
        2025.08.06
        11:44:30
        +0530




                               HIGH COURT OF CHHATTISGARH AT BILASPUR


                                             MAC No. 959 of 2022


                               Leeladhar Sahu versus Superintendent Engineer

                                                  Order Sheet


           05/08/2025                 It is submitted on behalf of Mr. Pushpendra Kumar
                                Patel, learned counsel for the appellant, that he has no
                                instructions in the matter.
                                      Accordingly, Mr. Saurabh Gupta is appointed as
                                Amicus Curiae by this Court. List the matter tomorrow after
                                showing the name of Mr. Saurabh Gupta as Amicus Curiae.
                                      Mr. H.B. Agrawal, learned Senior Advocate appearing
                                on behalf of the respondent, is requested to supply a copy

of memo of appeal along with the impugned judgment as well as a copy of insurance policy to Mr. Saurabh Gupta.

Sd/-

(Sanjay K. Agrawal) JUDGE

Harneet

 
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