Hardaylal vs State Of Chhattisgarh
2025 Latest Caselaw 1088 Chatt

Chattisgarh High Court

Hardaylal vs State Of Chhattisgarh on 4 August, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 1907 of 2019 Hardaylal Versus State of Chhattisgarh

04.08.2025 Mr. Abhishek Sinha, learned Senior Advocate

along with Ms. Aditi Singhvi, learned counsel for the

appellant through Legal Aid.

Mr. Ajay Pandey, learned G.A. for the State.

Arguments Heard.

Reserved for Judgment.

                                      Sd/-                                    Sd/-
                                  (Rajani Dubey)            (Amitendra Kishore Prasad)
                                       Judge                                    Judge



                    U.K. Raju