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Ramratan Yadav vs State Of Chhattisgarh
2025 Latest Caselaw 4076 Chatt

Citation : 2025 Latest Caselaw 4076 Chatt
Judgement Date : 30 April, 2025

Chattisgarh High Court

Ramratan Yadav vs State Of Chhattisgarh on 30 April, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1566 of 2019

RAMRATAN YADAV versus STATE OF CHHATTISGARH

Order Sheet

30/04/2025 Ms. Reena Singh, counsel for the appellant.

Shri Devesh Kela, Panel Lawyer for the State.

Arguments heard.

Reserved for judgment.

                                      Sd/-                         Sd/-
                                (Rajani Dubey)             (Sachin Singh Rajput)
                                   Judge                         Judge




       Deepti




DEEPTI      HARIKUMAR
HARIKUMAR   Date:
            2025.04.30
            13:46:05 +0530

 

 
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