Raushan @ Vicky Patel vs State Of Chhattisgarh
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Chattisgarh High Court

Raushan @ Vicky Patel vs State Of Chhattisgarh on 29 April, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           CRA No. 1071 of 2023

                         Raushan @ Vicky Patel Versus State of Chhattisgarh

                                                Order Sheet


                   29/04/2025         Heard Ms. Sareena Khan, learned counsel for the

                                appellant as well as Mr. Hariom Rai, learned Panel

                                Lawyer, appearing for the State/respondent.

Today, though the matter is listed for hearing on

I.A.No.03/2025, which is 2nd bail application for

suspension of sentence and grant of bail to the

appellant, however, with the consent of learned counsel

for the parties, the appeal is heard finally.

Judgment has been passed separately.

ROHIT                                      Sd/-                                     Sd/-
KUMAR
CHANDRA                         (Naresh Kumar Chandravanshi)                  (Ramesh Sinha)

by ROHIT                                  Judge                                 Chief Justice






                   Chandra