Ravishankar Lahre vs State Of Chhattisgarh
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Chattisgarh High Court

Ravishankar Lahre vs State Of Chhattisgarh on 29 April, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 145 of 2019

BHAN SINGH LAHRE versus STATE OF CHHATTISGARH

CRA/493/2019

Order Sheet

29/04/2025 Shri V.R.Tiwari, senior counsel assisted by Shri Rishi Rahul Soni, counsel for the appellants in Cr.A.No.145/2019.

Ms. Laxmin Tondey, counsel for the appellant in Cr.A.No.493/2019.

Shri Ankur Kashyap, Dy.G.A. for the State. Arguments heard in both the cases. Reserved for judgment.

                                          Sd/-                                  Sd/-
                                    (Rajani Dubey)                      (Sachin Singh Rajput)
                                      JUDGE                                 JUDGE

          Deepti





DEEPTI    HARIKUMAR
HARIKUMAR Date:
          2025.04.30
          10:48:35 +0530