Jitendra Yadav vs State Of Chhattisgarh
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Chattisgarh High Court

Jitendra Yadav vs State Of Chhattisgarh on 28 April, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1153 of 2021

JITENDRA YADAV versus STATE OF CHHATTISGARH

Order Sheet

28/04/2025 Heard Mr. Samir Singh, learned counsel for the appellants. Also heard Mr. Shaleen Singh Baghel, learned Government Advocate for the State.

With the consent of learned counsel for the parties, since we proceed to hear the matter finally, and repeat application for suspension of sentence and grant of bail (I.A. No.3/2025) for appellant No.1, stands disposed of.

Judgment has been passed separately.

                                                  SD/-                         SD/-
                                    (Arvind Kumar Verma)               (Ramesh Sinha)
                                          Judge                         Chief Justice




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