State Of Chhattisgarh vs Raju Kumhar Prajapati
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Chattisgarh High Court

State Of Chhattisgarh vs Raju Kumhar Prajapati on 28 April, 2025

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                               HIGH COURT OF CHHATTISGARH AT BILASPUR


                                            ACQA No. 481 of 2010

                            STATE OF CHHATTISGARH versus RAJU KUMHAR PRAJAPATI

                                                     Order Sheet



SUNITA  28/04/2025                     Shri Ratan Pusty, Government Advocate for the
GOSWAMI
                                 Appellant/ State.

Digitally signed
                                       Shri Amit Kumar Sahu, counsel for the Respondent.

by SUNITA GOSWAMI Arguments heard. Date: 2025.04.28 14:30:12 +0530 Reserved for judgment.

                                           Sd/-                           Sd/-
                                  (Sanjay S. Agrawal)              (Radhakishan Agrawal)
                                        JUDGE                            JUDGE




                   sunita