Krishna Singh vs State Of Chhattisgarh
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Chattisgarh High Court

Krishna Singh vs State Of Chhattisgarh on 28 April, 2025

Digitally signed by RAVVA UTTEJ HIGH COURT OF CHHATTISGARH AT BILASPUR KUMAR RAJU Order Sheet

CRA No. 81 of 2019 Krishna Singh Versus State of Chhattisgarh

28/04/2025 Mr. Vikas Pandey, learned counsel for appellants No. 1 & 3.

Mr. Shakti Raj Sinha, learned counsel for the appellants No. 2 & 4.

Ms. M. Asha, learned P.L. for the State.

Arguments Heard.

Reserved for Judgment.

                                      Sd/-                               Sd/-
                             (Rajani Dubey)                       (Sachin Singh Rajput)
                                     Judge                               Judge



              U.K. Raju