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State Of Chhattisgarh vs Satya Kumar Maravi
2025 Latest Caselaw 3985 Chatt

Citation : 2025 Latest Caselaw 3985 Chatt
Judgement Date : 25 April, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Satya Kumar Maravi on 25 April, 2025

                                        1

                           Digitally
                           signed by
                           AKHILESH
                  AKHILESH BEOHAR
                  BEOHAR   Date:
                           2025.04.26
                           11:07:08
                           +0530




             HIGH COURT OF CHHATTISGARH AT BILASPUR


                             ACQA No. 182 of 2018

             STATE OF CHHATTISGARH versus SATYA KUMAR
             MARAVI




25/04/2025          Mr. R.N. Pusty, Government Advocate for the
              Appellant/State.
                    Mr. Ravindra Sharma, Advocate for the respondents.

Arguments heard. Reserved for Judgment.

                                Sd/-                Sd/-
                    (Sanjay S. Agrawal)      (Radhakishan Agrawal)
                          Judge                   Judge




  Akhilesh
 

 
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