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Satya Babu vs State Of Chhattisgarh
2025 Latest Caselaw 3984 Chatt

Citation : 2025 Latest Caselaw 3984 Chatt
Judgement Date : 25 April, 2025

Chattisgarh High Court

Satya Babu vs State Of Chhattisgarh on 25 April, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 440 of 2005

SATYA BABU versus STATE OF CHHATTISGARH

Order Sheet

25/04/2025 Mr. K. K. Dewangan, learned counsel for the appellant.

Ms. M. Asha, P. L. for the State.

Arguments heard.

Reserved for judgment.

Sd/-

(Sachin Singh Rajput) Judge

Parul

PARUL MITTAL

 
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