Citation : 2025 Latest Caselaw 3982 Chatt
Judgement Date : 25 April, 2025
Digitally 2025:CGHC:18909 signed by RAVVA UTTEJ KUMAR RAJU HIGH COURT OF CHHATTISGARH AT BILASPUR
Order Sheet
CRA No. 841 of 2008 Dhaniram Versus State of Chhattisgarh
CRA/855/2008
25/04/2025 Mr. Anuj Kumar Pandey, learned counsel for the appellants.
Ms. Nandkumari Kashyap, learned P. L. for the State. In compliance of the bailable warrant dated 22.03.2025, the appellants are present before this Court along with their counsel. Let their presence be marked.
Arguments Heard.
Judgment passed separately.
Sd/-
(Rajani Dubey) Judge
U.K. Raju
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