Vijay Sahu vs Dileshwari Sahu
2025 Latest Caselaw 3939 Chatt

Citation : 2025 Latest Caselaw 3939 Chatt
Judgement Date : 24 April, 2025

Chattisgarh High Court

Vijay Sahu vs Dileshwari Sahu on 24 April, 2025

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Digitally
signed by
RAVVA UTTEJ
KUMAR RAJU            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               Order Sheet

                                        FA(MAT) No. 139 of 2022
                                   Vijay Sahu Versus Dileshwari Sahu




              24/04/2025        Mr. Vedant Shadangi, learned counsel for the

                           appellant.

                                Mr. Abhishek Saraf, learned counsel for the

                           respondent.

Arguments Heard.

Reserved for Judgment.

                                        Sd/-                  Sd/-
                            (Rajani Dubey)              (Sachin Singh Rajput)
                                 Judge                          Judge




               U.K. Raju

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