Citation : 2025 Latest Caselaw 3904 Chatt
Judgement Date : 23 April, 2025
Digitally signed by RAVVA UTTEJ KUMAR RAJU HIGH COURT OF CHHATTISGARH AT BILASPUR
Order Sheet
CRA No. 1940 of 2019 Manoj And Others Versus State of Chhattisgarh
23/04/2025 Mr. Leekesh Kumar, counsel appears along with Mr.
Rahil Arun Kochar, learned counsel for the appellants.
Mr. Ajay Pandey, learned G.A. for the State.
Arguments Heard.
Reserved for Judgment.
Sd/- Sd/-
(Rajani Dubey) (Sachin Singh Rajput)
Judge Judge
U.K. Raju
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!