Election Commission Of India vs The District Election Officer Cum ...
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Chattisgarh High Court

Election Commission Of India vs The District Election Officer Cum ... on 23 April, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR
           Digitally
           signed by
           ARPAN
ARPAN      SRIVASTAVA
SRIVASTAVA Date:
           2025.04.23
           15:30:14
           +0530                                   FAM No. 11 of 2023

                                      ELECTION COMMISSION OF INDIA
                                                         versus
                          THE DISTRICT ELECTION OFFICER CUM COLLECTOR
                                                      Order Sheet



                    23/04/2025         Mr. Rakesh Kumar Jha, counsel for the Appellant.
                                       Mr. Ratan Pusty, G.A. for the State/ Respondents No.1 to 5.

Mr. Manish Nigam, counsel for Respondent No.6. Heard on Admission.

Admit.

No notice is required to be issued as the respondents have represented by their respective counsels.

Also heard on I.A. No.1/2023, an application for grant of interim relief.

On due consideration, the application is allowed and the effect and operation of the impugned judgment and decree dated 16.05.2023, passed by the (Commercial Court District Level) Nava Raipur in Civil Suit No.03B/2019, shall remain stayed, until

further orders, as per the terms and conditions mentioned vide order dated 22.02.2024.

I.A. No.01/2023, thus, stands disposed of. Let the matter be listed for final hearing after summer vacation.

               Sd/-                                        Sd/-

        (Sanjay S. Agrawal)                      (Radhakishan Agrawal)
              Judge                                     Judge

Arpan