Sumer Singh vs State Of Chhattisgarh
2025 Latest Caselaw 3871 Chatt

Citation : 2025 Latest Caselaw 3871 Chatt
Judgement Date : 22 April, 2025

Chattisgarh High Court

Sumer Singh vs State Of Chhattisgarh on 22 April, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1018 of 2019

SUMER SINGH and anr. versus STATE OF CHHATTISGARH

Order Sheet

22/04/2025 Ms. Anju Ahuja and Ms. Sofia Khan, counsel for respective appellants.

Shri Anurag Tripathi, Panel Lawyer for the State. Arguments heard.

Reserved for judgment.

                                      Sd/-                          Sd/-

                                ( Rajani Dubey )           (Sachin Singh Rajput)
                                     Judge                        Judge




         Deepti



DEEPTI
HARIKUMAR Date:
          2025.04.22
            15:20:25
            +0530

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