Amar Sai Rathiya vs State Of Chhattisgarh
2025 Latest Caselaw 3686 Chatt

Chattisgarh High Court

Amar Sai Rathiya vs State Of Chhattisgarh on 16 April, 2025

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                                                              2025:CGHC:17498



          HIGH COURT OF CHHATTISGARH AT BILASPUR



                             CRA No. 643 of 2007


             AMAR SAI RATHIYA versus STATE OF CHHATTISGARH



                                  Order Sheet




16/04/2025           Mr. Danish Ahmad Siddiqui, learned counsel for the appellant.
                     Ms. M. Asha, learned PL for the State/respondent.

In compliance of the bailable warrant issued against the appellant on 27.03.2025 he is present before this Court. His presence is marked.

Judgment passed separately.

Sd/-

(Sachin Singh Rajput) Judge

Pawan