Kanshiram Sahu vs State Of Chhattisgarh
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Chattisgarh High Court

Kanshiram Sahu vs State Of Chhattisgarh on 15 April, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               CRA No. 1795 of 2019

                                 Kanshiram Sahu versus State of Chhattisgarh
                                       CRA/1808/2019, CRA/76/2020

                                                    Order Sheet



                    15/04/2025          Shri Rajesh Jain (through Legal Aid), Shri Adil Minhaj
SUNITA
GOSWAMI
                                  and Shri T.K. Jha, Advocate appears along with Shri N.P.
                                  Thakur, counsels for the respective Appellants.
Digitally signed
by SUNITA                               Ms. Pragya Pandey, Dy. Government Advocate for
GOSWAMI
Date:
2025.04.25                        the State/Respondent.

14:25:32 +0530 Arguments heard. Reserved for judgment.

                                             Sd/-                              Sd/-
                                   (Sanjay S. Agrawal)                (Radhakishan Agrawal)
                                         JUDGE                              JUDGE




                   sunita