Citation : 2025 Latest Caselaw 3660 Chatt
Judgement Date : 15 April, 2025
2025:CGHC:17168
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 230 of 2007
NARMADA PRASAD versus STATE OF CHHATTISGARH
Order Sheet
15/04/2025 Shri Suraj Patel and Shri Satish Patel, counsel for the appellant/s.
Ms. Nandkumari Kashyap, Panel Lawyer for the State. Heard on I.A.No.1/25, application for exemption from personal appearance on behalf of the appellant.
Upon consideration, the application is allowed. Heard finally.
Judgment passed separately.
Sd/-
({Sachin Singh Rajput}) JUDGE
Deepti
DEEPTI HARIKUMAR HARIKUMAR Date:
2025.04.16 10:51:12 +0530
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