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Ramjanki Women Self Help Group-Joung vs State Of Chhattisgarh
2025 Latest Caselaw 3626 Chatt

Citation : 2025 Latest Caselaw 3626 Chatt
Judgement Date : 11 April, 2025

Chattisgarh High Court

Ramjanki Women Self Help Group-Joung vs State Of Chhattisgarh on 11 April, 2025

                                    1




                                                    2025:CGHC:16980

                                                                 NAFR
            HIGH COURT OF CHHATTISGARH AT BILASPUR

                         WPC No. 4434 of 2021

1 - Ramjanki Women Self Help Group-Joung Through, President Smt.
Pramila Sahu W/o Hirawan Sahu Aged About - 47 Years President Of
Ramjanki Women Self Help Group - Joung Block - Bemetara District -
Bemetara Chhattisgarh, District : Bemetara, Chhattisgarh
                                                       ... Petitioner(s)

                                 versus

1 - State Of Chhattisgarh Through - The Secretary, Department Of Food And
Civil Supply Mahanadi Bhawan New - Raipur District - Raipur Chhattisgarh,
District               :               Raipur,                Chhattisgarh

2 - The, Collector (Food Department) Bemetara District - Bemetra
Chhattisgarh,     District    :      Bemetara,        Chhattisgarh

3 - The, Sub - Divisional Officer (Revenue) Bemetara District - Bemetara
Chhattisgarh,       District        :      Bemetara,         Chhattisgarh

4 - The, Food Inspector Bemetara District - Bemetara Chhattisgarh

5 - President Of Khadaiya Suraksha Poshan And Upbhokta Sewa Sahkari
Samiti Pathara Block - Bemetara District Bemetara Chhattisgarh
                                                         ... Respondent(s)

For Petitioner : Ms. Akanksha Vishwakarma, Adv. on behalf of Mr. A. N. Pandey, Adv.

For State/ Respondents : Mr. Dashrath Prajapati, P.L.

Hon'ble Shri Justice Rakesh Mohan Pandey Judgment On Board

11-04-2025

1) At the very outset, learned counsel for the petitioner seeks permission

of this Court to withdraw this petition.

2) No objection from other side.

3) Consequently, this petition stands dismissed as withdrawn.

Sd/-

(Rakesh Mohan Pandey) JUDGE Ajinkya

 
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