Citation : 2025 Latest Caselaw 3607 Chatt
Judgement Date : 9 April, 2025
SOURABH PATEL
PATEL 2025.04.09
HIGH COURT OF CHHATTISGARH AT BILASPUR 16:13:33 +0530
CR No. 25 of 2023 JAIMANGAL versus DEVKUNWAR
09/04/2025 Mr. Pawan Shrivastava, Advocate for the Applicant(s).
Mr. Dilman Rati Minj, G.A. for the State. Vide order dated 25.01.2024, time was granted to counsel for the applicant to file the certified copy of the plaint, judgment and decree of the suit bearing No. 42- A/1990 but till date, the same has not been filed.
Today also, learned counsel for the applicant prays for and is granted one week time to file the same subject to payment of the cost of Rs.3000/- payable within a week.
List this matter in the week commencing 21 st April, 2025.
Sd/-
(Sanjay Kumar Jaiswal) Judge
Sourabh P.
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