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Rajesh Yadav vs State Of Chhattisgarh
2025 Latest Caselaw 3576 Chatt

Citation : 2025 Latest Caselaw 3576 Chatt
Judgement Date : 8 April, 2025

Chattisgarh High Court

Rajesh Yadav vs State Of Chhattisgarh on 8 April, 2025

Digitally signed by RAVVA UTTEJ KUMAR RAJU

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 648 of 2019 Ramgopal Patel Versus State of Chhattisgarh CRA 691 of 2019

08/04/2025 Smt. Indira Tripathi, counsel appears along with Mr.

Adil Minhaj, counsel for the appellants.

Mr. Devesh G. Kela, learned P.L. for the State.

Arguments Heard.

Reserved for Judgment.

                                   Sd/-                          Sd/-

                             (Rajani Dubey)             (Sachin Singh Rajput)
                                  Judge                         Judge

               U.K. Raju
 

 
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