Dharam Singh vs Saheb Lal
2025 Latest Caselaw 3573 Chatt

Chattisgarh High Court

Dharam Singh vs Saheb Lal on 8 April, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                SA No. 58 of 2021
                                       DHARAM SINGH versus SAHEB LAL

                                                 MA No. 6 of 2023

                                                    Order Sheet


                   08/04/2025          Mr. S. R. J. Jaiswal, counsel for the appellants in both the
                                 appeals.
                                       Mr. Santosh Soni, G.A. for the State/respondent No.6 in

both the appeals MA No. 6 of 2023 Call for record of unregistered MJC (Krishna & Others Versus Saheblal & Others), which was filed for setting aside the ex-parte judgment and decree dated 23.01.2018 (Annexure-A/1) passed by the Upper District Judge, Khairagarh, District Rajnandgaon (C.G.) in Civil Appeal No.18-A/2012.

List the matter thereafter.

List the matter along with MA No.6/2023.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Digitally DEEPTI signed by JHA DEEPTI NIRALA JHA NIRALA