Chattisgarh High Court
Manoj Kumar Alloor vs State Of Chhattisgarh on 8 April, 2025
1
2025:CGHC:16364
Digitally
signed by
NAFR
SHOAIB
SHOAIB ANWAR
ANWAR Date:
2025.04.09
23:00:19
+0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 2339 of 2025
1 - Upendra Kumar Allen S/o Joseph Arvind Allen Aged About 40 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Mohbhattha, Block Bilha, District Bilaspur Chhattisgarh.
2 - Nirmal Kaushik S/o Sankar Dayal Kaushik Aged About 41 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Sarseni, Block Takhatpur, District Bilaspur Chhattisgarh.
3 - Smt. Sandhya Kaushik W/o Vijendra Kumar Kaushik Aged About 40
Years Presently Working As Assistant Teacher (L.B.) At Govt. Primary
School, Mohbhattha, Block Bilha, District Bilaspur Chhattisgarh.
4 - Smt. Kanti Kanwar W/o Dev Singh Kanwar Aged About 40 Years
Presently Working As Assistant Teacher (L.B.) At Govt. Primary School,
Mohbhattha, Block Bilha, District Bilaspur Chhattisgarh.
--- Petitioner(s)
versus
2
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur,
District Raipur Chhattisgarh.
2 - The Secretary Department Of Panchayat And Rural Development
Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur
Chhattisgarh.
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal
Nagar, Naya Raipur, District Raipur Chhattisgarh.
4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar
Naya Raipur, District Raipur Chhattisgarh.
5 - District Education Officer Bilaspur, District Bilaspur Chhattisgarh.
6 - Block Education Officer Bilha, District Bilaspur Chhattisgarh.
7 - Block Education Officer Takhatpur, District Bilaspur Chhattisgarh.
8 - Chief Executive Officer Janpad Panchayat, Bilha, District Bilaspur
Chhattisgarh.
9 - Chief Executive Officer Janpad Panchayat, Takhatpur, District
Bilaspur Chhattisgarh.
3
--- Respondent(s)
1 - Manoj Kumar Alloor S/o Laxmaiya Alloor Aged About 51 Years
Presently Working As Lecturer (L.B.) At Swami Atmanand Govt. English
Medium Hihger Secondary School, Bijapur, Block Bijapur, District Bijapur
(C.G.)
2 - Smt. Rukmani Alloor W/o Manoj Kumar Alloor Aged About 49 Years
Presently Working As Teacher (L.B.) At Govt.Naveen Girls Middle
School, Bijapur, Block Bijapur, District Bijapur (C.G.)
3 - Smt. Oneshwari Jhadi W/o Chandra Prakash Jhadi Aged About 50
Years Presently Working As Teacher (L.B.) At Swami Atmanand Govt.
Hindi Medium Higher Secondary School, Bijapur, Block Bijapur, District
Bijapur (C.G.)
4 - Smt. Kamla Durgam W/o Ajay Durgam Aged About 50 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Padeda,
Block Bijapur, District Bijapur (C.G.)
5 - Smt. Basanti Devi Thakkar W/o Nand Kishor Thakkar Aged About 62
Years Retired Lecturer (L.B.) At Swami Atmanand English Medium
School, Bijapur, Block Bijapur, District Bijapur (C.G.)
6 - Smt. Shashikala Yadav W/o Vikram Singh Aged About 50 Years
Presently Working As Lecturer (L.B.) At Swami Atmanand Govt. English
Medium School, Bijapur, Block Bijapur, District Bijapur (C.G.)
7 - Sujeet Kumar Mishra S/o Badri Prasad Mishra Aged About 47 Years
Presently Working As Lecturer (L.B.) At Swami Atmanand Govt. English
Medium School, Bijapur, Block Bijapur, District Bijapur (C.G.)
8 - Shankar Jhadi S/o Samma Jhadi Aged About 52 Years Presently
Working As Teacher (L.B.) At Govt. Cbse English Medium Middle
School, Bijapur, Block Bijapur, District Bijapur (C.G.)
9 - Smt. Asha Jhadi W/o Shankar Jhadi Aged About 44 Years Presently
Working As Assistant Teacher (L.B.) At Govt. Primary School, Bus Stand
Bijapur, Block Bijapur, District Bijapur (C.G.)
10 - Manoj Kumar Budgul S/o Laxminarayan Budgul Aged About 42
Years Presently Working As Teacher (L.B.) At Govt. Cbse English
Medium Middle School, Bijapur, Block Bijapur, District Bijapur (C.G.)
11 - Deepak Kumar Jhadi S/o J. Chenna Ram Aged About 48 Years
Presently Working As Lecturer (L.B.) At Swami Atmanand Govt. English
Medium School, Bijapur, Block Bijapur, District Bijapur (C.G.)
12 - Reeta Ganguli D/o Tushar Kant Ganguli Aged About 43 Years
Presently Working As Lecturer (L.B.) At Swami Atmanand Govt. English
Medium School, Bijapur, Block Bijapur, District Bijapur (C.G.)
13 - Smt. Madhuri Thapa W/o Raj Bahadur Thapa Aged About 55 Years
Presently Working As Lecturer (L.B.) At Swami Atmanand Govt. English
Medium Higher Secondary School, Bijapur, Block Bijapur, District Bijapur
(C.G.)
14 - Gannu Ram Watti S/o Akal Singh Watti Aged About 51 Years
Presently Working As Head Master (Middle School) At Govt. Middle
School, Pusnar, Block Bijapur, District Bijapur (C.G.)
15 - Smt. Ansueya Taram W/o Roshan Lal Taram Aged About 50 Years
Presently Working As Teacher (L.B.) At Govt. Naveen Girls Middle
School, Bijapur, Block Bijapur, District Bijapur (C.G.)
16 - Smt. Manju Lata Painkra W/o Dinesh Kumar Painkra Aged About 38
Years Presently Working As Teacher (L.B.) At Govt. Naveen Girls Middle
School, Bijapur, Block Bijapur, District Bijapur (C.G.)
17 - Smt. Veena Rawtiya W/o Robin Singh Aged About 54 Years
Presently Working As Teacher (L.B.) At Govt. Naveen Middle School,
Bijapur, Block Bijapur, District Bijapur (C.G.)
18 - Smt. Anjali Markela W/o Markela Shrinivas Aged About 39 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Kotapal,
Block Bijapur, District Bijapur (C.G.)
19 - Duleshwari Kashyap D/o R.B. Kashyap Aged About 49 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Kotapal,
Block Bijapur, District Bijapur (C.G.)
---Petitioner(s)
Versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur,
District Raipur (C.G.)
2 - The Secretary Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District Raipur
(C.G.)
3 - Director, Directorate Of Public Instruction, Indrawati Bhawan, Atal
Nagar Naya Raipur, District Raipur (C.G.)
4 - Commissioner Cum Director, Directorate Of Panchayat, Atal Nagar
Naya Raipur, District Raipur (C.G.)
5 - District Education Officer, Bijapur, District- Bijapur (C.G.)
6 - Block Education Officer Bijapur, District- Bijapur (C.G.)
7 - Chief Executive Officer, Zila Panchayat, Bijapur, District Bijapur (C.G.)
--- Respondent(s)
1 - Smt. Shiwani Satpute W/o Alok Kumar Satpute Aged About 50 Years
Presently Working As Lecturer (L.B.) At G.R. Verma Govt. Higher
Secondary School, Nardaha, Block Arang, District Raipur (C.G.)
2 - Smt. Namrata Tiwari W/o Sanjay Tiwari Aged About 51 Years
Presently Working As Lecturer (L.B.) At G.R. Verma Govt. Higher
Secondary School, Nardaha, Block Arang, District Raipur (C.G.)
3 - Smt. Nivedita Shukla W/o Arvind Shukla Aged About 51 Years
Presently Working As Lecturer (L.B.) At Govt. High School, Nimora,
Block Abhanpur, District Raipur (C.G.)
4 - Smt. Veena Dubey W/o Dinesh Kumar Dubey Aged About 50 Years
Presently Working As Lecturer (L.B.) At S.T.D. Govt. Higher Secondary
School, Khopli, Block Durg, District Durg (C.G.)
5 - Anil Kumar Gajpal S/o P.R. Gajpal Aged About 57 Years Presently
Working As Lecturer (L.B.) At Govt. Higher Secondary School, Thaaud,
Block Durg, District Durg (C.G.)
6 - Smt. Savitri Sahu W/o Govind Ram Sahu Aged About 49 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Hasda,
Block Dhamdha, District Durg (C.G.)
7 - Purushottam Kumar Sahu S/o Bhanu Prasad Sahu Aged About 57
Years Presently Working As Lecturer (L.B.) At Govt. Higher Secondary
School, Bhirai, Block Gurur, District Balod (C.G.)
8 - Govind Ram Sahu S/o Shyam Lal Sahu Aged About 56 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Anda, Block Durg, District Durg (C.G.)
9 - Smt. Poonam Sahu W/o Umesh Kumar Sahu Aged About 50 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Jora Raipur, Block Dharsiwa, District Raipur (C.G.)
10 - Smt. Krishna Dewangan W/o Devendra Kumar Dewangan Aged
About 55 Years Presently Working As Lecturer (L.B.) At Govt. Higher
Secondary School, Piproud, Block Abhanpur, District Raipur (C.G.)
11 - Smt. Sapna Shukla W/o Prashant Kumar Shukla Aged About 54
Years Presently Working As Lecturer (L.B.) At Govt. Higher Secondary
School, Changorabhata Raipur, Block Dharsiwa, District Raipur (C.G.)
12 - Dr. Radha Verma W/o Top Lal Verma Aged About 61 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Changorabhata Raipur, Block Dharsiwa, District Raipur (C.G.)
13 - Smt. Raginee Awasthi W/o Ashok Charan Awasthi Aged About 55
Years Presently Working As Lecturer (L.B.) On Deputation At Samgra
Shiksha Raipur, Block Dharsiwa, District Raipur (C.G.)
14 - Smt. Kavita Meshram W/o Deepak Meshram Aged About 55 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Bharregaon, Block Rajnandgaon, District Rajnandgaon (C.G.)
15 - Rajendra Kumar Banjare S/o Tota Ram Banjare Aged About 52
Years Presently Working As Lecturer (L.B.) At Govt. Higher Secondary
School, Kirna, Block Tilda, District Raipur (C.G.)
16 - Khileshwar Kumar Jaiswal S/o Vijay Kumar Jaiswal Aged About 56
Years Presently Working As Lecturer (L.B.) At Govt. Higher Secondary
School, Asounda, Block Tilda, District Raipur (C.G.)
17 - Smt. Sandhya Tiwari W/o Ajay Tiwari Aged About 54 Years
Presently Working As Lecturer (L.B.) At Govt. High School, Ninwa, Block
Tilda, District Raipur (C.G.)
18 - Smt. Asmita Mishra W/o Umesh Mishra Aged About 52 Years
Presently Working As Lecturer (L.B.) At Scert, Shankar Nagar Raipur,
Block Dharsiwa, District Raipur (C.G.)
19 - Lalit Kumar Sahu S/o Udai Singh Sahu Aged About 51 Years
Presently Working As Lecturer (L.B.) At Scert, Shankar Nagar Raipur,
Block Dharsiwa, District Raipur (C.G.)
20 - Smt. Abhilasha Shrivastava W/o Sanjay Kumar Shrivastava Aged
About 49 Years Presently Working As Head Master (Primary School) At
Govt. Primary School, Kachlon, Block Simga, District Baloda Bazar-
Bhatapara (C.G.)
---Petitioner(s)
Versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur,
District Raipur (C.G.)
2 - The Secretary Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District Raipur
(C.G.)
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal
Nagar, Naya Raipur, District Raipur (C.G.)
4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar
Naya Raipur, District Raipur (C.G.)
5 - District Education Officer Raipur, District Raipur (C.G.)
6 - District Education Officer Durg, District Durg (C.G.)
7 - District Education Officer Balod, District Balod (C.G.)
8 - District Education Officer Rajnandgaon, District Rajnandgaon (C.G.)
9 - District Education Officer Baloda Bazar-Bhatapara, District Baloda
Bazar-Bhatapara (C.G.)
10 - Chief Executive Officer Zila Panchayat, Raipur, District Raipur (C.G.)
11 - Chief Executive Officer Zila Panchayat, Durg, District Durg (C.G.)
12 - Chief Executive Officer Zila Panchayat, Balod, District Balod (C.G.)
13 - Chief Executive Officer Zila Panchayat, Rajnandgaon, District
Rajnandgaon (C.G.)
14 - Chief Executive Officer Zila Panchayat, Baloda Bazar-Bhatapara,
District Baloda Bazar-Bhatapara (C.G.)
--- Respondent(s)
1 - Shriram Dhruw S/o Thanu Ram Dhruw Aged About 53 Years
Presently Working As Assistant Teacher (L.B.) At Govt. Primary School,
Gindola, Block Baloda Bazar- District- Baloda Bazar-Bhatapara (C.G.)
2 - Smt. Gauri Bai Dhruw W/o Shriram Dhruw Aged About 54 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Koliha, Block Baloda Bazar, District- Baloda Bazar-Bhatapara
(C.G.)
3 - Bed Ram Dhruw S/o Domar Singh Dhruw Aged About 48 Years
Presently Working As Assistant Teacher (L.B.) At Govt. Primary School,
Jamdih, Block Baloda Bazar, District- Baloda Bazar-Bhatapara (C.G.)
4 - Smt. Ushaved Dhruw S/o Bed Ram Dhruw Aged About 40 Years
Presently Working As Assistant Teacher (L.B.) At Govt. Primary School,
Khamhardih, Block Baloda Bazar, District- Baloda Bazar-Bhatapara
(C.G.)
---Petitioner(s)
Versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur,
District- Raipur (C.G.)
2 - The Secretary Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District- Raipur
(C.G.)
3 - Director Directorate Of Public Instructions, Indrawati Bhawan, Atal
Nagar Naya Raipur, District- Raipur (C.G.)
4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar
Naya Raipur, District- Raipur (C.G.)
5 - District Education Officer Baloda Bazar, Bhatapara, District- Baloda
Bazar-Bhatapara (C.G.)
6 - Block Education Officer Baloda Bazar, District- Baloda Bazar-
Bhatapara (C.G.)
7 - Chief Executive Officer Janpad Panchayat, Baloda Bazar, District-
Baloda Bazar-Bhatapara (C.G.)
--- Respondent(s)
1 - Manoj Kumar Lahare S/o Parsu Ram Lahare Aged About 41 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Tendutoha, Block Sakti, District Sakti, Chhattisgarh.
2 - Manoj Kumar Banjare S/o Sukh Ram Banjare Aged About 41 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Dhanpur, Block Sakti, District Sakti, Chhattisgarh.
3 - Abhimanyu Baghel S/o Raju Baghel Aged About 42 Years Presently
Working As Head Master (Primary School) At Govt. Primary School, S.C.
Mohalla Baraduwar Basti, Block Sakti, District Sakti, Chhattisgarh.
---Petitioner(s)
Versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur,
District Raipur, Chhattisgarh.
2 - The Secretary Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur,
Chhattisgarh.
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal
Nagar, Naya Raipur, District Raipur, Chhattisgarh.
4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar,
Naya Raipur, District Raipur, Chhattisgarh.
5 - District Education Officer Sakti, District : Sakti, Chhattisgarh
6 - Block Education Officer Sakti, District : Sakti, Chhattisgarh
7 - Chief Executive Officer Janpad Panchayat, Sakti, District : Sakti,
Chhattisgarh
--- Respondent(s)
(Cause title taken from CIS)
For Petitioner(s) : Shri Govind Prasad Dewangan, Advocate.
For Respondent(s) : Shri Sanjeev Pandey, Dy. Advocate General,
Shri Suyashdhar Badgaiya, Dy. Govt. Advocate
,Shri S.S. Choubey, Shri Risabh Bisen and Shri
Saumitra Kesharwani, Panel Lawyers.
Hon'ble Shri Bibhu Datta Guru, Judge
Order on Board
08.04.2025
1. Since the identical issues involved in the above mentioned writ
petitions, they are being heard and decided by this common order.
2. By the present writ petitions, the petitioners are seeking direction
towards the respondent authorities for grant of Kramonnati
Vetanman on completion of 10 years of service in view of the order
dated 28.02.2024 passed by the Division Bench of this High Court
in WA No. 261/2023 and also as per circular dated 10.03.2017
issued by the State Government of C.G.
3. The claim of the petitioners is with regard to grant of Kramonnati
Vetanman. Learned counsel for the petitioners submits that with
regard to award of Kramonnati Vetanman, some circular has also
been issued by the respondent-State. Apart from this, Division
Bench of this Court in case of Smt. Sona Sahu vs. State of
Chhattisgarh and others in W.A. No. 261 of 2023, has also
considered the identical issue. The petitioners are also entitled for
Kramonnati Vetanman. He further submits that at present, these
petitions may be disposed of with liberty to the petitioners to make
a representation to the competent authority in light of order dated
28/02/2024 passed by this Court in W.A. No.261 of 2023.
4. Learned State counsel opposes the submission made by learned
counsel for the petitioners.
5. I have heard learned counsel for the parties and perused the
pleadings and the documents.
6. Against the order passed in WA No. 261 of 2023, the State
preferred a review petition bearing REVP No. 147 of 2024, which
was considered and rejected by a detailed order. There against the
State filed an SLP before the Supreme Court bearing SLP (C) No.
58525 of 2024, which was dismissed by order dated 17.03.2025.
7. Be that as it may, looking to the limited prayer made by learned
counsel for the petitioners, these petitions at this stage are
disposed of permitting the petitioners to make representation
raising all grounds as raised in these writ petitions to competent
authority annexing all relevant documents and judgment of this
Court passed in W.A. No. 261 of 2023. On such representation
being made, it is expected that the competent authority shall
consider the same in accordance with law considering the
circular(s) issued in this regard, in light of judgment of this Court in
W.A. No.261 of 2023 within further period of 4 months from the
date of receipt of such representation. It is made clear that this
Court has not expressed any opinion on merits of this case, it is for
the competent authority to consider the claim of petitioners on its
own merits.
8. With the aforesaid observation, the writ petitions are disposed of.
Sd/-
(Bibhu Datta Guru)
Judge
Shoaib
