Abc vs State Of Chhattisgarh
2025 Latest Caselaw 3533 Chatt

Chattisgarh High Court

Abc vs State Of Chhattisgarh on 7 April, 2025

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                                                                     SAURABH
                                                             SAURABH YADAV
                                                             YADAV   Date:
                                                                     2025.04.07
                                                                     16:42:29
                                                                     +0530




            HIGH COURT OF CHHATTISGARH AT BILASPUR

                       ACQA No. 95 of 2025

                ABC Versus STATE OF CHHATTISGARH



07.04.2025

Mr. Pranjal Agrawal, Counsel for the appellant.

Mr. Atanu Ghosh, Dy. G.A. for the State.

Heard.

Reserved for Judgment.

                           Sd/-                         Sd/-

                 (Sanjay S. Agrawal)          (Radhakishan Agrawal)
                       JUDGE                         JUDGE




  Saurabh