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Durgesh Sonkar vs State Of Chhattisgarh
2025 Latest Caselaw 3520 Chatt

Citation : 2025 Latest Caselaw 3520 Chatt
Judgement Date : 4 April, 2025

Chattisgarh High Court

Durgesh Sonkar vs State Of Chhattisgarh on 4 April, 2025

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         HIGH COURT OF CHHATTISGARH AT BILASPUR

                          CRA No. 1567 of 2018
         DURGESH SONKAR And ANOTHER versus STATE OF
                             CHHATTISGARH
                                Order Sheet


04.04.2025

Mr. Surfaraj Khan, Counsel for the Appellants.

Mr. Shailendra Sharma, Panel Lawyer for the State. Pursuant to the order dated 06.03.2025, appellant no. 1- Durgesh Sonkar and appellant no. 2 - Ravi Ranjan Kumar Thakur are present before this court today.

There presence is hereby marked. With the consent of both the respective parties, the matter is heard finally.

Judgment/order passed separately.

sd/-

(Arvind Kumar Verma) JUDGE

alfiza

 
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