Butoo Raut @ Dhannu Yadav vs State Of Chhattisgarh
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Chattisgarh High Court

Butoo Raut @ Dhannu Yadav vs State Of Chhattisgarh on 3 April, 2025

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                    HIGH COURT OF CHHATTISGARH AT BILASPUR
                                         CRA No. 880 of 2007
                        BUTOO RAUT @ DHANNU YADAV versus STATE OF
                                           CHHATTISGARH


                                              Order Sheet



03/04/2025

None for the appellant.

Ms. Nand Kumari Kashyap, PL for the State.

On being asked, Ms. Savita Tiwari, Advocate present in the Court is ready to argue the case on behalf of the appellant.

In view of above, the Secretary, High Court Legal Aid Committee is directed to appoint Ms. Savita Tiwari, Advocate, to contest the matter on behalf of the appellant and authorization letter in this regard be also issued.

Final judgment passed separately today, signed and dated.

Sd/

(Rajani Dubey) MOHD by MOHD

Judge AKHTAR KHAN AKHTAR Date:

2025.04.03 KHAN 15:45:40 +0530

Khan