Vishvnath Patel vs Suraj Kumar Patel And Others
2025 Latest Caselaw 3483 Chatt

Citation : 2025 Latest Caselaw 3483 Chatt
Judgement Date : 3 April, 2025

Chattisgarh High Court

Vishvnath Patel vs Suraj Kumar Patel And Others on 3 April, 2025

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                            CRR No. 1080 of 2016

             Vishvnath Patel Versus Suraj Kumar Patel and Others




03.04.2025            Mr. Ratnesh Kumar Agrawal, Counsel for the applicant.

                      Ms. Pragya Pandey, Dy. G.A. for the State/respondent No. 4.

Call for records of the Food Case No. 30/2008-09 passed by

the Collector, Bilaspur vide judgment dated 11.02.2013.

List this matter after three weeks.

Sd/-

(Radhakishan Agrawal) JUDGE

Prakash

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