Citation : 2025 Latest Caselaw 3482 Chatt
Judgement Date : 3 April, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 356 of 2003
RAM NARESH PRASAD versus STATE OF CHHATTISGARH
Order Sheet
03/04/2025 Shri S.C.Verma, senior counsel through V.C. with Shri Aditya Agrawal, counsel for the appellant/s.
Shri Vaibhav A. Goverdhan, counsel for the CBI. Arguments heard.
Reserved for judgment.
Sd/-
(Sachin Singh Rajput) JUDGE
Deepti
DEEPTI HARIKUMAR Date:
2025.04.03 16:54:48 +0530
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