Kamaljeet Kaur Gill vs The Joint Commissioner Of Income Tax
2025 Latest Caselaw 3459 Chatt

Chattisgarh High Court

Kamaljeet Kaur Gill vs The Joint Commissioner Of Income Tax on 2 April, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           TAXC No. 48 of 2024

                   Kamaljeet Kaur Gill Versus The Joint Commissioner Of Income Tax


                                       TAXC/62/2024,TAXC/63/2024

                                                  Order Sheet



                   02/04/2025         Shri Siddharth Dubey along with Shri Arjit Tiwari,
                                counsel for the Appellant.
                                      Shri Ajay Kumrani, Advocate appears on behalf of
                                Shri Amit Chaudhary, counsel for the Respondent.

With the consent of learned Counsel for the parties, the matter is heard finally.

Reserved for judgment .

2025.04.03 Sd/- Sd/-

                                  (Sanjay K. Agrawal)             (Deepak Kumar Tiwari)
                                      JUDGE                             JUDGE




                    Priya