Chattisgarh High Court
Vijay Mahakalkar vs Smt. Sumitra on 2 April, 2025
1
2025:CGHC:15517
Digitally signed
by SIDDHANT
SIDDHANT TAMRAKAR
TAMRAKAR Date:
2025.04.03
14:54:08 +0530
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WP227 No. 220 of 2019
1. Vijay Mahakalkar S/o Late Moolchand Mahakalkar Aged About 57 Years
R/o Shakti Nagar, Rajnandgaon, Chhattisgarh., District : Rajnandgaon,
Chhattisgarh
2. Nandkishore S/o Late Harilal Mahakalkar Aged About 59 Years R/o
Indrapuri, Anupam Nagar, Rajnandgaon, Chhattisgarh, District :
Rajnandgaon, Chhattisgarh
... Petitioner(s)
versus
1. Smt. Sumitra W/o Late Madan Lal Mahakalkar R/o Gudakhu Line Gol
Bazar Opposite Masjid Rajnandgaon, Chhattisgarh, District : Rajnandgaon,
Chhattisgarh
2. Hemant S/o Late Madan Lal Mahakalkar R/o Gudakhu Line Gol Bazar
Opposite Masjid Rajnandgaon, Chhattisgarh, District : Rajnandgaon,
Chhattisgarh
3. Devendra S/o Late Madan Lal Mahakalkar R/o Gudakhu Line Gol Bazar
Opposite Masjid Rajnandgaon, Chhattisgarh, District : Rajnandgaon,
Chhattisgarh
4. Shailendra S/o Late Madan Lal Mahakalkar R/o Gudakhu Line Gol Bazar
Opposite Masjid Rajnandgaon, Chhattisgarh, District : Rajnandgaon,
Chhattisgarh
5. Pushpa @ Veera W/o Laxmikant Yade R/o Manish Nagar Gajanan
Apartment Nagpur, Mahararashtra, District : Nagpur, Maharashtra
6. Shobha @ Neeta Vairagade W/o Sarad Vairagade R/o Vileparle Bhagirathi
Apartment Opposite Madrasi Ram Mandir Mumbai, Maharashtra, District :
Mumbai, Maharashtra
7. Sarita Baghmare W/o Narendra Baghmare R/o Professor Colony,
Kuldajagat Opposite Adivasi Museum Chhindwara, Madhya Pradesh,
District : Chhindwara, Madhya Pradesh
8. Kaval W/o Babbanrao Telrandhe R/o Dubey Colony Near Daukeshwar
Naka Nagpur, Maharashtra, District : Nagpur, Maharashtra
9. Ku. Sheela Mahakalkar D/o Late Moolchand Mahakalakar R/o Plot No. 26
2
Layout Somalwada, Wardha Road Nagpur, Maharashtra, District : Nagpur,
Maharashtra
10.Smt. Rekha W/o Naresh Banjare R/o Near Police Station G.E. Road
Lakhani, District Bhandara, Maharashtra, District : Bhandara, Maharashtra
11. Smt. Anita W/o Ravindra Dobde R/o Nanaji Pedse Opposite Kendriya
Vidyalaya Navapur, Nagpur, Maharashtra, District : Nagpur, Maharashtra
12.Smt. Mamata W/o Dr. Jayant Karbhe R/o Harvobridge, Brisbane, New
Queensland Australia, Permanent R/o Opposite Priyadarshni Girls Hostel,
Near Sai Mandir Wardha Raod Nagpur, Maharashtra, District : Nagpur,
Maharashtra
13.Murlidhar Bhure S/o Anand Rao Bhure R/o Ganga Niwas Shastri Nagar
Tumsar, District- Bhandara, Maharashtra, District : Bhandara, Maharashtra
14.Suresh Bhure S/o Anand Rao Bhure R/o Near Chota Hanuman Mandir
Vinoba Bhave Nagar Tumsar, District- Bhandara, Maharashtra, District :
Bhandara, Maharashtra
15.Ravi Bhure S/o Anand Rao Bhure R/o Govardhan Nagar, Near Sai Mandir
Konsa, District- Bhandara, Maharashtra, District : Bhandara, Maharashtra
16.Dinesh Bhure S/o Anand Rao Bhure R/o Near Chota Hanuman
Mandirvinoba Bhave Nagar, Tumsar, District- Bhandara, Maharashara,
District : Bhandara, Maharashtra
17.Smt. Maya Manohar Bhure W/o Manohar Bhure R/o Shivnagar Murmadhi,
Lakhani, District- Bhandara, Maharashara, District : Bhandara,
Maharashtra
18.Pravin Bhure S/o Manohar Bhure R/o Shivnagar Murmadhi, Lakhani,
District- Bhandara, Maharashara, District : Bhandara, Maharashtra
19.Durgesh Bhure S/o Manohar Bhure R/o Shivnagar Murmadhi, Lakhani,
District- Bhandara, Maharashara, District : Bhandara, Maharashtra
20.Smt. Shashikala Bhogade W/o Dhaniram Bhogade R/o E.W. 34 Behind
Mohata Science College Somwari Peth Nagpur, Maharashara, District :
Nagpur, Maharashtra
21.Smt. Mangla Vanjari W/o Diwakar Vanjari R/o Mirchike Adhtiya, Budhwar
Peth Umred, District Nagpur, Maharashara, District : Nagpur, Maharashtra
22.Smt. Urmila Ambilkar W/o Yadav Ram Ambilkar R/o Ambilkar Saw Mill
Devri, District Gondiya, Maharashara, District : Gondiya *, Maharashtra
23.Ambadas Kubde S/o Basant Rao Kubde R/o Pehla Phatak Panch Pavli
Nagpur, Maharashara, District : Nagpur, Maharashtra
24.Raju Kubde S/o Basant Rao Kubde R/o Pehla Phatak Panch Pavli Nagpur,
Maharashara, District : Nagpur, Maharashtra
25.Smt. Pratibha Dekade W/o P.S. Dekade R/o 143, Anjika apartments New
Verma layout Nagpur (M.H.)
3
26.Smt. Varsha Potedukhe W/o Shyamji Potedukhe R/o Plot No. 34/35
Guruprem Apartment, Saraswati Vihar, Trimurti Nagar, Nagpur,
Maharashara, District : Nagpur, Maharashtra
27.Smt. Anita Hazare W/o Arvind Hazare R/o Mangla Electricals Near
Mahadev Mandirpushpavalli Nagpur, Maharashara, District : Nagpur,
Maharashtra
28.Smt. Sangeeta Kolhe W/o Nitin Kolhe R/o Near Pani Tankivanjari Nagar,
Nagpur, Maharashara, District : Nagpur, Maharashtra
29.Smt. Sushila Bai Sakharwadi W/o Late Shyam Rao Sakharwadi R/o
Annapurna Provision Store Hirapur Road Mohaba Bazar, Raipur,
Chhattisgarh, District : Raipur, Chhattisgarh
30.Ku. Vrishali D/o Ashok Kumar Mahakalkar R/o Shakti Nagar, Rajnandgaon,
Chhattisgarh., District : Rajnandgaon, Chhattisgarh
31.Ku. Shivali D/o Ashok Kumar Mahakalkar R/o Shakti Nagar, Rajnandgaon,
Chhattisgarh., District : Rajnandgaon, Chhattisgarh
32.Sunil S/o Neelkanth Rao Mahakalkar R/o Shakti Nagar, Rajnandgaon,
Chhattisgarh., District : Rajnandgaon, Chhattisgarh
33.Rajesh Mahakalkar S/o Late Neelkanth Rao Mahakalkar R/o Near Mother
Mary School, Anupam Nagar, Rajnandgaon, Chhattisgarh., District :
Rajnandgaon, Chhattisgarh
34.Smt. Vatsala W/o Late Moolchand Mahakalkar R/o Plot No. 26, Ganguly
Layout, Somalwada, Wardha Road, Nagpur, Maharashtra., District :
Nagpur, Maharashtra
35.Smt. Rajshree Mahakalkar W/o Late Ashok Kumar Mahakalkar R/o Shakti
Nagar, Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
36.Rajksihore S/o Late Harilal Mahakalkar R/o Mahoba Bazar, Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
37.Pradeep S/o Late Hari Lal Mahakalkar R/o Mahoba Bazar, Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
38.Ramchandra S/o Late Harilal Mahakalkar R/o Mahoba Bazar, Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
39.Lakshman Rao S/o Harilal Mahakalkar R/o Mahoba Bazar, Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
40.Dr. Anil S/o Late Devrao Mahakalkar R/o Indrapuri, Anupam Nagar,
Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
41.Smt. Meerabai W/o Devrao Mahakalkar R/o Indrapuri, Anupam Nagar,
Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
... Respondent(s)
(Cause Title is taken from Case Information System)
For Petitioners : Mr. Anup Majumdar, Advocate
For Respondents No. 1 to 4 : Mr. Vidya Dhar Soni, Advocate holding the
brief of Mr. B.P. Singh, Advocate
Hon'ble Shri Justice Rakesh Mohan Pandey
Order on Board
02.04.2025
1. By way of this petition, the petitioners have sought the following relief(s):-
"10.1 It is prayed that this Hon'ble Court may kindly be
pleased to call for the entire records concerning the
case of the petitioner for its kind perusal.
10.2 This Hon'ble Court may kindly be pleased to issue
an appropriate writ/orders/command/direction to set
aside the order dated 31-01-2019 passed by the
Executing Court in execution suit no.09/2016, and the
executing court be directed to execute the decree
passed by the trial court, in the interest of justice.
10.3 Any other relief/relief, which this Hon'ble Court
may think fit and proper in the facts and circumstances
of the case, with cost of the petition, may also please
be granted to the petitioner."
2. Learned counsel for the petitioners would submit that an application for
execution was made by the petitioners/decree holder before the learned
Executing Court. He would further submit the vide order dated 31.01.2019,
the learned Executing Court had stayed the execution proceedings for
period of two month. He would also submit that till date, the Execution
Case No. 09/2016 has not been finalized.
3. On the other hand, learned counsel appearing for the respondents would
oppose.
4. Taking into consideration the limited prayer made by Mr. Majumdar, the
instant petition is disposed of with a direction to the learned Executing
Court to make all endeavours to conclude execution proceedings
expeditiously, in light of the judgment passed by the Hon'ble Supreme
Court in the matter of Rahul S. Shah vs. Jitendra Kumar Gandhi, 2021
(6) SCC 418.
5. With the aforesaid observation(s), and direction(s), the instant petition is
hereby disposed of.
Sd/-
(Rakesh Mohan Pandey)
Judge
$iddhant
