Pritam Otee vs State Of Chhattisgarh
2024 Latest Caselaw 85 Chatt

Citation : 2024 Latest Caselaw 85 Chatt
Judgement Date : 20 June, 2024

Chattisgarh High Court

Pritam Otee vs State Of Chhattisgarh on 20 June, 2024

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet

                        Criminal Appeal No.510 of 2024

                  Pritam Otee Versus State of Chhattisgarh



20/06/2024         Mr.M.P.S.Bhatia, learned counsel for the appellant.

                   Mr.Nitansh Jaiswal, Panel Lawyer for the respondent/State.

Today, the matter is listed for hearing on I.A.No.2/2024

application for suspension of sentence and grant of bail to the

appellant. However, with the consent of learned counsel for the

parties, the appeal itself is heard finally.

Judgment has been passed separately.

                       Sd/-                                     Sd/-

              (Sachin Singh Rajput)                         (Ramesh Sinha)
                      Judge                                  Chief Justice




   Bablu

Download the LatestLaws.com Mobile App