Jitendra Jaiswal vs State Of Chhattisgarh
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Chattisgarh High Court

Jitendra Jaiswal vs State Of Chhattisgarh on 20 June, 2024

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                                  CRA No. 1774 of 2017

                     Jitendra Jaiswal Versus State Of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Sanjay S. Agrawal



20.06.2024

Mr. Shailendra Dubey and Ms. Shivali Dubey, Counsel for the Appellant.

Mr. Vivek Mishra, P.L. for the State.

Argument heard.

Reserved for judgment.

Learned counsel for the parties are at liberty to submit the written synopsis along with the list of citation on or before the 25/06/2024.

                           Sd/-                                             Sd/-
                    (Sanjay K. Agrawal)                               (Sanjay S. Agrawal)
                           Judge                                             Judge




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