Citation : 2024 Latest Caselaw 81 Chatt
Judgement Date : 20 June, 2024
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1187 of 2002
Hari Shankar Versus State of Chhattisgarh & Another
20.06.2024 Mr. A.K. Prasad, Advocate along with Mr. Divyanand Patel,
counsel for the appellant.
Mr. Mayur Khandelwal, PL for the State/respondent No. 1.
Arguments heard. Reserved for the judgment.
Sd/-
(Sanjay Kumar Jaiswal) Judge
Raghu Jat
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