Rajkumar Sonkar vs State Of Chhattisgarh
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Chattisgarh High Court

Rajkumar Sonkar vs State Of Chhattisgarh on 19 June, 2024

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                     CRA No. 204 of 2018

                          Rajkumar Sonkar Versus State Of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Sanjay Agrawal




19.06.2024         Mr. V.K. Pandey with Mr. T. R. Chandrakar, Advocates for the

             appellant.

                   Mr. Ashish Tiwari, Advocate appears as Amicus Curiae.

                   Mr. H.A.P.S. Bhatia, Panel Lawyer for the State/respondent.

Argument heard.

Reserved for judgment.

                              Sd/-                                     Sd/-
                   (Sanjay K. Agrawal)                          (Sanjay Agrawal)
                          Judge                                      Judge




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